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State of Jammu-Kashmir - Section

Section 27 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

27. Examination material to be supplied to the candidates.

- Candidates are to be supplied with the following items after they occupy their allotted seats : -
(I)Answer Sheets-
(a)The Answer Sheet will be issued to the candidates 15 minutes before the commencement of the examination to enable them to put in all the required information on the Answer Sheet ;
(b)Any defective Answer Sheet should be got changed immediately ; and
(c)The candidate should darken the correct circle with blue or black ball point pen.
(II)Question Booklets :
(a)The distribution of Question Booklets will be ensured at the proper time as per the time schedule ;
(b)In case of any defect, misprint or duplication of questions noticed by the Supervisory Staff or reported by the candidate, such Question Booklets has to be replaced by new Question Booklet of the same series free from such defect ;
(c)Each Question Booklet has one of the four series (which are in the alphabets of A, B, C and D) printed on the cover page ;
(d)The Question Booklets are to be distributed in vertical rows, five minutes before commencement of the examination to all the allotted Roll Nos. whether a candidate has reported in the Test Centre or not ;
(e)A specimen plan of distribution of Question Booklets to the candidates is indicated hereinafter : -
Seat 1st Row 2nd Row 3rd Row 4th Row 5th Row 6th Row
1st Seat A C A C A C
2nd Seat B D B D B D
3rd Seat C A C A C A
4th Seat D B D B D B
5th Seat A C A C A C
6th Seat B D B D B D
(II)Attendance Sheet :
The Attendance Sheet shall be given to each candidate to mark his/her attendance and then to be collected back.