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State of Rajasthan - Section

Section 22 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

22. Application Fee.

- A candidate for direct recruitment to a post in the Service shall pay to the Commission/Appointing Authority, as the case may be, such fees as are fixed by them/it, from time to time in such manner as may be indicated by them/it.