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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Suresh Bala vs . State Of H.P. & Others on 21 July, 2022

Bench: Sabina, Satyen Vaidya

Suresh Bala vs. State of H.P. & others .

CWP No. 4528 of 2022 21.7.2022 Present: Mr. R. S. Chandel, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for respondents No. 1 to 4.

CWP No. 4528 & CMP No. 9000 of 2022 Notice.

toLearned Additional General accepts notice on behalf of respondents No. 1 r Advocate to 4 and seeks time to file reply.

Let notice be issued to respondent No.5 for 10.8.2022, on doing the needful within three days.

Appointment of respondent No.5 shall be subject to the final outcome of the writ petition.

(Sabina) Judge (Satyen Vaidya) Judge 21st July, 2022 (kck) ::: Downloaded on - 21/07/2022 20:13:47 :::CIS