Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Suresh Bala vs . State Of H.P. And Others on 11 July, 2022

Bench: Sabina, Satyen Vaidya

Suresh Bala vs. State of H.P. and others CWP No.4528 of 2022 .

11.07.2022 Present: Mr. Ravinder Singh, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/ State.

Learned counsel for the petitioner requests for an adjournment.

As requested, list after one week.

( Sabina ) Judge ( Satyen Vaidya ) July 11, 2022 (KS) Judge ::: Downloaded on - 11/07/2022 20:06:25 :::CIS