Himachal Pradesh High Court
Suresh Bala vs . State Of H.P. And Others on 11 July, 2022
Bench: Sabina, Satyen Vaidya
Suresh Bala vs. State of H.P. and others CWP No.4528 of 2022 .
11.07.2022 Present: Mr. Ravinder Singh, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/ State.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge ( Satyen Vaidya ) July 11, 2022 (KS) Judge ::: Downloaded on - 11/07/2022 20:06:25 :::CIS