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[Cites 0, Cited by 0] [Section 18(18)] [Section 18] [Entire Act]

Greater Bengaluru City Corporation -

Section 18(18)(c) in Bangalore Mahanagara Palike Building Bye-laws 2003

(c)Installation of Radiology and X ray equipment only in case of Hospital buildings having a capacity of more than 50 beds without office. The area to be used for this purpose shall be reckoned for FAR purposes.