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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Greater Bengaluru City Corporation -

Section 18(18) in Bangalore Mahanagara Palike Building Bye-laws 2003

18.1
(a)Basement floors shall not be used for purposes other than parking and for locating machines used for service and utilities of buildings.
(b)Strong rooms only in case of bank buildings. The area to be used for this purpose shall be reckoned for FAR purposes.
(c)Installation of Radiology and X ray equipment only in case of Hospital buildings having a capacity of more than 50 beds without office. The area to be used for this purpose shall be reckoned for FAR purposes.