Himachal Pradesh High Court
Rattani Devi vs . Kesari Devi (Deceased) Through Lrs. on 12 March, 2025
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rattani Devi Vs. Kesari Devi (deceased) through Lrs.
RSA No.440 of 2019 12.03.2025 Present: Mr. Aman Deep Sharma, Advocate, for the appellants.
Ms. Meera Devi & Mr. Hemant Thakur, Advocates, for the respondents.
As prayed by learned counsel for the appellants, list for final hearing on 18.03.2025.
(Vivek Singh Thakur) Judge 12th March, 2025 (Shamsh Tabrez)