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State of Odisha - Section

Section 30 in The Orissa Statistics and Economics Service Rules, 1979

30. Submission of answer books.

(1)Each examiner shall submit the answer-books with mark sheets properly authenticated in double cover properly sealed to the Secretary of the Board within a period of one month from the date on which the answer-books are received by him.
(2)The Secretary shall get the marks tabulated by an officer specially appointed by the President for this purpose.