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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(1) in The Orissa Statistics and Economics Service Rules, 1979

(1)Each examiner shall submit the answer-books with mark sheets properly authenticated in double cover properly sealed to the Secretary of the Board within a period of one month from the date on which the answer-books are received by him.