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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(5)(b) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

(b)Every payment made by the occupier of factory under this Act shall be paid to sugarcane growers through bank account only and not in cash.