Section 3(25)(iii) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

[Cites 0, Cited by 0] [Section 3(25)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(25)(iii) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(iii)general telephone, fax and other off line communication system,