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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Mizoram - Subsection

Section 1(3) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(3)They shall come into force on such date as the Government may, by Notification in the Official Gazette, appoint in this behalf. Different dates may be appointed for different provisions of the Rules.