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Union of India - Section

Section 2 in The Damodar Valley Corporation (Salaries, Allowances and other Conditions of Service of the Chairman, Members and Member-Secretary of the Corporation) Rules, 2013

2. Definitions.

- In these rules, unless the context otherwise requires,-
(a)"Act" means the Damodar Valley Corporation Act, 1948 (14 of 1948).
(b)"Chairman" means the Chairman of Corporation.