Section 1 in The M.P. Boiler Attendants' Rules, 1958
1. Short title and definitions.
(1)These rules may be called The Madhya Pradesh Boiler Attendants' Rules, 1958.(2)In these rules, unless the context otherwise requires,-(a)"the Act" means the Indian Boilers Act, 1923 (V of 1923);(b)"Section" means a Section of the Act; and(c)every reference in these rules to a boiler or boilers shall be deemed to include also a reference to an economiser or economisers, respectively.
