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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2)(c) in The M.P. Boiler Attendants' Rules, 1958

(c)every reference in these rules to a boiler or boilers shall be deemed to include also a reference to an economiser or economisers, respectively.