Section 10(1)(b) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

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State of Rajasthan - Subsection

Section 10(1)(b) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

(b)must have passed a provisional speed test:-

(i)[ in the case of Stenographers [Substituted by Notification No. G.S.R. 118, dated 1.12.2015 (w.e.f. 5.3.1986).]