Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] Union of India - Subsection Section 55(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (3)If an object constitutes a danger to safety of the petroleum activities, the operator shall alert the person responsible for the object, if possible.
