Section 55 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
55. Alert and intimation in connection with entry into safety zone .-(1) The operator shall alert a vessel about to enter a safety zone when it has no right to enter such area.
(2)The operator shall alert vessels outside a safety zone if the vessels may constitute a danger to safety of the petroleum activities.(3)If an object constitutes a danger to safety of the petroleum activities, the operator shall alert the person responsible for the object, if possible.(4)The operator shall alert the concerned agency in the event of situations as referred to in sub-rules (1), (2) or (3), and which constitute a serious danger to safety of the petroleum activities.(5)The operator shall in addition, intimate violation of safety zone to the concerned agency and the competent authority.
