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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(a) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(a)Admission book (with admission Forms) income expenditure register (cash book, ledger voucher, guard file) and attendance register for teaching and non-teaching staff.