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[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(4)(e) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(e)impart life skills education in terms of leadership and personality development as an integral part of the child's education and reintegration;