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State of Jammu-Kashmir - Section

Section 23 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

23. General powers and duties of enrolled members of the Force.

- The primary duties of enrolled members of the Force shall be—
(1)to protect and safeguard forest property and to combat crime against it;
(2)to do any other act conductive to better protection and security of forest property;
(3)to carry out various duties while inside the Gamma Unit Complex viz. ensuring cleanliness, upkeep and proper maintenance of their places of accommodation, clothing, equipments issued to them, upkeep and cleanliness of complex, participation in drills/parades, games, shramdans etc.;
(4)To perform any other assignment as may be entrusted to Force by his superior officers from time to time in the interest of Government work.