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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(3)to carry out various duties while inside the Gamma Unit Complex viz. ensuring cleanliness, upkeep and proper maintenance of their places of accommodation, clothing, equipments issued to them, upkeep and cleanliness of complex, participation in drills/parades, games, shramdans etc.;