Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(6A)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6A)(vi) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(vi)to see that no delay is allowed to occur in the submission of completion reports or completion statements wherever necessary;