Kerala High Court
St.Thomas College Of Engineering And ... vs Apj Abdul Kalam Technological ... on 3 November, 2020
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 03RD DAY OF NOVEMBER 2020 / 12TH KARTHIKA, 1942
WP(C).No.20753 OF 2020(T)
PETITIONERS:
1 ST.THOMAS COLLEGE OF ENGINEERING AND TECHNOLOGY
KOZHUVALLOOR.P.O,CHENGANNUR,
ALAPUZHA DISTRICT-689521,
REPRESENTED BY ITS SECRETARY,
JOSE THOMAS.
2 SREE GURUDEVA CHARITABLE AND EDUCATIONAL TRUST,
REP.BY ITS ASST SECRETARY,KATTACHIRA,
PALLICKAL.P.O, MAVELIKKARA,ALAPUZHA DISTRICT-690503.
3 BASELIOS MATHEWS II COLLEGE OF ENGINEERING,
REP.BY ITS PRINCIPAL,
LAKE VIEW,MUTHUPILAKADU,PORUVAZHY(PO),
SASTHAMCOTTA,IDUKKI DISTRICT-690520.
4 ROYAL EDUCATIONAL SOCIETY AND RESEARCH CENTRE,
REP.BY IT SECRETARY,AKKIKAVU,
CHIRAMANANGAD.P.O, MARATHANCODE VIA,
THRISSUR-680604.
5 PRS COLLEGE OF ENGINEERING AND TECHNOLOGY,
REP BY ITS CHAIRMAN,PALIYODU,DALMUGHAM.P.O,
NEYYATTINKARA,THIRUVANANTHAPURAM-695125.
6 CHRIST KNOWLEDGE CITY,
REP.BY ITS CHAIRMAN,CHRIST NAGAR,
KUZHOOR,AIRAPURAM POST,MANNUR,
ERNAKULAM DISTRICT-683541.
7 ILM COLLEGE OF ENGINEERING AND TECHNOLOGY,
REPRESENTED BY ITS SECRETARY,
TECHNO VILLAGE,METHALA,KIZHILLAM.P.O,
PERUMBAVOOR,
ERNAKULAM-683541.
8 GURUDEVA TRUST,
REP.BY ITS CHAIRMAN,2/83-85,
MANJALI PAZHAYA KADAVU,MANJALY,MANNAM.P.O,
KARUMALLUR, ERNAKULAM-683520.
BY ADVS.
SRI.S.KRISHNAMOORTHY
SMT.NITHYA SUGUNAN
2
WP(C).No.20753 OF 2020 & CON. CASES
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
CET CAMPUS,THIRUVANANTHAPURAM-695016.
2 THE VICE CHANCELLOR,
APJ ABDUL KALAM TECHOLOGICAL UNIVERSITY,
CET CAMPUS,THIRUVANANTHAPURAM-695016.
3 COMMISSIONER OF ENTRANCE EXAMINATIONS,
OFFICE OF THE COMMISSIONER FOR ENTRANCE
EXAMINATIONS,HOUSE BOARD BUILDING,
GANDHI NAGAR,THIRUVANANTHAPURAM-695015.
4 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION,
NELSON MANDELA MARG,VASANT KUNJ,
NEW DELHI-110067,REP.BY ITS MEMBER SECRETARY.
R1 BY ADV. SRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
R4 BY ADV. SHRI.SAJITH KUMAR V., SC, ALL INDIA
COUNCIL FOR TECHNICAL EDUCATION - AICTE
SRI. M.A.ASIF - SPL.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2020, ALONG WITH WP(C).20754/2020(T), WP(C).20757/2020(T),
WP(C).20959/2020(T), WP(C).20986/2020(W), WP(C).21343/2020(P),
WP(C).21353/2020(T), WP(C).21973/2020(V), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
3
WP(C).No.20753 OF 2020 & CON. CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 03RD DAY OF NOVEMBER 2020 / 12TH KARTHIKA, 1942
WP(C).No.20754 OF 2020(T)
PETITIONER:
ICCS COLLEGE OF ENGINEERING AND MANAGEMENT
REP.BY ITS PRINCIPAL DR.NIRMAL RAJA K.,
MUPLIYAM, THRISSUR-680 312
BY ADVS.
SRI.ARUN KRISHNA DHAN
SRI.T.K.SANDEEP
SRI.ARJUN SREEDHAR
SRI.ALEX ABRAHAM
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM-695 016,
REP. BY ITS REGISTRAR.
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, THIRUVANANTHAPURAM-695 016
3 THE COMMISSIONER FOR ENTRANCE EXAMINATION
O/O.THE COMMISSIONER FOR ENTRANCE EXAMINATION,
HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM-695 001
4 THE STATE OF KERALA
REP.BY THE PRINCIPAL SECRETARY,
HIGHER EDUCATION(J) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
R1 BY ADV. SRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
R4.M.A ASIF, SP. GOVERNMENT PLEADR
4
WP(C).No.20753 OF 2020 & CON. CASES
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2020, ALONG WITH WP(C).20753/2020(T), WP(C).20757/2020(T),
WP(C).20959/2020(T), WP(C).20986/2020(W), WP(C).21343/2020(P),
WP(C).21353/2020(T), WP(C).21973/2020(V), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
5
WP(C).No.20753 OF 2020 & CON. CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 03RD DAY OF NOVEMBER 2020 / 12TH KARTHIKA, 1942
WP(C).No.20757 OF 2020(T)
PETITIONER:
MANGALAM COLLEGE OF ENGINEERING
MANGALAM HILLS, VETTIMUKAL P.O.,
ETTUMANOOR, KOTTAYAM-686631,
REPRESENTED BY ITS SECRETARY, BIJU VARGHESE.
BY ADVS.
SRI.K.J.SAJI ISAAC
DR.ELIZABETH VARKEY
SRI.JITHIN SAJI ISAAC
SHRI.SHAMSUDEEN O.K.
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, ENGINEERING COLLEGE POST OFFICE,
THIRUVANANTHAPURAM-695016,
REPRESENTED BY ITS REGISTRAR.
2 THE STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY,
HIGHER EDUCATION (J) DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM POST
OFFICE, THIRUVANANTHAPURAM, PIN-695001.
3 THE COMMISSIONER OF ENTRANCE EXAMINATION,
OFFICE OF THE COMMISSIONER FOR ENTRANCE EXAMINATION,
HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM POST OFFICE, THIRUVANANTHAPURAM-
695001.
R1 BY ADV. SRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
SRI.SAJITH KUMAR, SC
SRI.M.A ASIF, SPL.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2020, ALONG WITH WP(C).20753/2020(T), WP(C).20754/2020(T),
WP(C).20959/2020(T), WP(C).20986/2020(W), WP(C).21343/2020(P),
WP(C).21353/2020(T), WP(C).21973/2020(V), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
6
WP(C).No.20753 OF 2020 & CON. CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 03RD DAY OF NOVEMBER 2020 / 12TH KARTHIKA, 1942
WP(C).No.20959 OF 2020(T)
PETITIONER:
THE MUSALIAR EDUCATION TRUST
KOLLAM MUSALIAR COLLEGE OF ENGINEERING,
KADAKOM P.O., CHIRAYINKEEZHU,
THIRUVANANTHAPURAM-695 304,
REPRESENTED BY ITS GENERAL SECRETARY.
BY ADVS.
SRI.ABDUL JAWAD K.
SMT.A.GRANCY JOSE
RESPONDENTS:
1 THE A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR, CET CAMPUS,
THIRUVANANTHAPURAM-695 016.
2 THE STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,
GOVERNMENT OF KERALA, OFFICE OF THE COMMISSIONER
FOR ENTRANCE EXAMINATION, HOUSING BOARD
BUILDING, SANTHI NAGAR, THIRUVANANTHAPURAM-695
001.
R1 BY ADV. SRI.ELVIN PETER P.J.
SRI.SAJITH KUMAR, SC
SRI.M.A ASIF, SPL.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2020, ALONG WITH WP(C).20753/2020(T), WP(C).20754/2020(T),
WP(C).20757/2020(T), WP(C).20986/2020(W), WP(C).21343/2020(P),
WP(C).21353/2020(T), WP(C).21973/2020(V), THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
7
WP(C).No.20753 OF 2020 & CON. CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 03RD DAY OF NOVEMBER 2020 / 12TH KARTHIKA, 1942
WP(C).No.20986 OF 2020(W)
PETITIONER:
KERALA MUSLIM EDUCATIONAL ASSOCIATION (KMEA)
ARANGATHU CROSS ROAD, PULLEPPADY, COCHIN-682
018, REPRESENTED BY ITS GENERAL SECRETARY
BY ADVS.
SRI.K.A.JALEEL
SRI.C.Y.VINOD KUMAR
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
TRIVANDRUM-695 001.
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, TRIVANDRUM-695 016,
REPRESENTED BY ITS REGISTRAR.
3 THE VICE CHANCELLOR,
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, TRIVANDRUM-695 016,
4 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
(AICTE),
NELSON MANDELA MARG, VASANT KUNJ, NEW DELHI-110
070, REPRESENTED BY ITS CHAIRMAN
5 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,
5TH FLOOR, KSHB BUILDING, SS KOVIL ROAD, SANTHI
NAGAR, TRIVANDRUM-695 001.
R2 BY ADV. SRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
SRI.SAJITH KUMAR, SC
8
WP(C).No.20753 OF 2020 & CON. CASES
SRI.M.A ASIF, SPL.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2020, ALONG WITH WP(C).20753/2020(T), WP(C).20754/2020(T),
WP(C).20757/2020(T), WP(C).20959/2020(T), WP(C).21139/2020(N),
WP(C).21343/2020(P), WP(C).21353/2020(T), WP(C).21973/2020(V), THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
9
WP(C).No.20753 OF 2020 & CON. CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 03RD DAY OF NOVEMBER 2020 / 12TH KARTHIKA, 1942
WP(C).No.21343 OF 2020(P)
PETITIONER:
THE GENERAL SECRETARY
ILAHIA TRUST, MARKET P.O., MUVATTUPUZHA-686673.
BY ADVS.
SRI.KURIAN GEORGE KANNANTHANAM (SR.)
SRI.P.M.SANEER
SRI.TONY GEORGE KANNANTHANAM
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, TRIVANDRUM-695001.
2 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,
SANTHI NAGAR, TRIVANDRUM-695001.
3 A.P.J.ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
REPRESENTED BY ITS REGISTRAR, CET CAMPUS,
TRIVANDRUM-685016.
R3 BY ADV. SRI.ELVIN PETER P.J.
SRI.SAJITH KUMAR, SC
SRI.M.A ASIF, SPL.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2020, ALONG WITH WP(C).20753/2020(T), WP(C).20754/2020(T),
WP(C).20757/2020(T), WP(C).20959/2020(T), WP(C).20986/2020(W),
WP(C).21353/2020(T), WP(C).21973/2020(V), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
10
WP(C).No.20753 OF 2020 & CON. CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 03RD DAY OF NOVEMBER 2020 / 12TH KARTHIKA, 1942
WP(C).No.21353 OF 2020(T)
PETITIONER:
JAI BHARATH COLLEGE OF MANAGEMENT AND
ENGINEERING TECHNOLOGY
REPRESENTED BY ITS CHAIRMAN, ARACKAPADY,
VENGOLA P.O., PERUMBAVOOR,
ERNAKULAM DISTRICT-683 564.
BY ADVS.
SRI.S.KRISHNAMOORTHY
SMT.NITHYA SUGUNAN
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR, CT CAMPUS,
THIRUVANANTHAPURAM-695 016.
2 THE VICE CHANCELLOR, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, THIRUVANANTHAPURAM-695 016.
3 COMMISSIONER FOR ENTRANCE EXAMINATIONS,
OFFICE OF THE COMMISSIONER FOR ENTRANCE
EXAMINATIONS, HOUSING BOARD BUILDING, GANDHI
NAGAR, THIRUVANANTHAPURAM-695 015.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2020, ALONG WITH WP(C).20753/2020(T), WP(C).20754/2020(T),
WP(C).20757/2020(T), WP(C).20959/2020(T), WP(C).20986/2020(W),
WP(C).21343/2020(P), WP(C).21973/2020(V), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
11
WP(C).No.20753 OF 2020 & CON. CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 03RD DAY OF NOVEMBER 2020 / 12TH KARTHIKA, 1942
WP(C).No.21973 OF 2020(V)
PETITIONER:
KERALA MUSLIM EDUCATIONAL ASSOCIATION (KMEA)
ARANGATHU CROSS ROAD, PULLEPPADY,
COCHIN-682 018.
REPRESENTED BY ITS GENERAL SECRETARY.
BY ADVS.
SRI.K.A.JALEEL
SRI.C.Y.VINOD KUMAR
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
TRIVANDRUM-695 001.
2 A.P.J.ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS TRIVANDRUM-695 016.
REPRESENTED BY ITS REGISTRAR.
3 THE VICE CHANCELLOR,
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, TRIVANDRUM-695 016.
4 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION(AICTE)
NELSON MANDELA MARG, VASANT KUNJ,
NEW DELHI-110 070, REPRESENTED BY ITS CHAIRMAN.
5 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,
5TH FLOOR, KSHB BUILDING,SS KOVIL ROAD,
SANTHI NAGAR, TRIVANDRUM-695 001.
R4 BY SRI.V.SAJITH KUMAR, SC, CENTRAL UNIVERSITY
OF KERALA
SRI.SAJITH KUMAR, SC
12
WP(C).No.20753 OF 2020 & CON. CASES
SRI.M.A ASIF, SPL.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2020, ALONG WITH WP(C).20753/2020(T), WP(C).20754/2020(T),
WP(C).20757/2020(T), WP(C).20959/2020(T), WP(C).20986/2020(W),
WP(C).21343/2020(P), WP(C).21353/2020(T), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
13
WP(C).No.20753 OF 2020 & CON. CASES
JUDGMENT
Dated this the 3rd day of November 2020 These writ petitions impel analogous factual assertions and seek reliefs against the respondents primarily to the extent that their colleges be included in the website of the Entrance Commissioner for the purpose of allotment of students.
2. However, it is evident that the petitioners are relying upon the judgment of a Division Bench of this Court in W.A.No.1073/2020 and connected matters, wherein, directions had been issued to the AICTE to grant provisional affiliation to them and leaving it to the University to take a final decision on it in terms of law.
3. That said, the learned Standing Counsel for the University now submits that the judgment in Writ Appeal No.1073/2020 and connected matters have already been challenged before the Hon'ble Supreme Court and that the same has now been stayed. 14 WP(C).No.20753 OF 2020 & CON. CASES
4. To add to this, it is also conceded that the allotment for the present year is now complete, and therefore, that no further reliefs can be sought for by the petitioners in the manner urged in these writ petitions.
In the afore circumstances, I am of the firm view that no purpose will be served in keeping these writ petitions pending on the files of this Court; and I, therefore, close them, without entering into the merits of any of the contentions projected by the petitioners in any of these cases and leaving them all open to be urged in future, if it is so necessary, subject to the final decision of the Hon'ble Supreme Court in the SLP filed against the judgment of this Court in Writ Appeal No.1073/2020 and connected matters.
Sd/-
DEVAN RAMACHANDRAN JUDGE hmh 15 WP(C).No.20753 OF 2020 & CON. CASES APPENDIX OF WP(C) 20753/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE EXTENSION OF APPROVAL DATED 9.6.2020 ISSUED BY THE AICTE EXHIBIT P2 TRUE COPY OF THE EMAIL COMMUNICATION AND THE APPLICATION DATED 6.3.2020 GIVEN BY THE PETITIONER EXHIBIT P3 TRUE COPY OF THE LETTER DATED 10.6.2020 ISSUED BY 2ND RESPONDENT EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER IN WP(C)NO.11778/2020 DATED 29.6.2020 EXHIBIT P5 TRUE COPY OF THE AFFILIATION ORDER DATED 30.6.2020 EXHIBIT P6 TRUE COPY OF THE JUDGMENT IN W.P(C)NO.11778/2020 DATED 6.8.2020 EXHIBIT P7 TRUE COPY OF THE JUDGMENT IN W.A. NO.1032/2020 DATED 8.9.2020 EXHIBIT P8 TRUE COPY OF THE ORDER DATED 15.9.2020 ISSUED BY 2ND RESPONDENT.
EXHIBIT P9 TRUE COPY OF THE SCREEN SHOT OF THE ENTRANCE COMMISSIONER'S WEB PORTAL ACCESSIBLE TO THE STUDENTS.
EXHIBIT P10 TRUE COPY OF THE FEE DETAILS GIVEN BY THE 1ST PETITIONER TO THE ENTRANCE COMMISSIONER EXHIBIT P11 TRUE COPY OF THE NOTIFICATION DATED 30.9.2020 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P12 TRUE COPY OF THE ORDER DATED 13.10.2020 IN SLP(C) NO.11482/2020.
EXHIBIT P13 TRUE COPY OF THE LETTER DATED 14.10.2020.
RESPONDENT'S/S EXHIBITS: NIL 16 WP(C).No.20753 OF 2020 & CON. CASES APPENDIX OF WP(C) 20754/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE AICTE APPOROVAL DATED
15.6.2020.
EXHIBIT P1 (A) TRUE COPY OF THE ORDER DATED 107.2020 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P1 (B) TRUE COPY OF THE ORDER DATED 14.8.2020 ISSUED BY THE RESPONDENT UNIVERSITY. EXHIBIT P2 TRUE COPY OF THE ORDER DATED 15.9.2020 ISSUED BY THE VICE-CHANCELLOR OF THE RESPONDENT UNIVERSITY.
EXHIBIT P3 A TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION DATED 30.9.2020 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P4 A TRUE COPY OF THE LETTER DATED 2.10.2020 SUBMITTED BY THE PETITIONER. EXHIBIT P5 A TRUE COPY OF THE REPRESENTATION DATED 4.10.2020 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE ORDER NO.KTUA/456/2015 BY THE 1ST RESPONDENT DATED 14/10/2020 TO THE 3RD RESPONDENT.
RESPONDENT'S/S EXHIBITS: NIL 17 WP(C).No.20753 OF 2020 & CON. CASES APPENDIX OF WP(C) 20757/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE JUDGMENT IN W.A.NO.1063 OF 2020 OF THE HONOURABLE HIGH COURT OF KERALA DATED 24.8.2020.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 16.9.2020 IN W.A.NO.1063 OF 2020 OF THE HONOURABLE HIGH COURT OF KERALA.
EXHIBIT P3 TRUE COPY OF U.O.NO.1271/2020/KTU THIRUVANANTHAPURAM, DATED 15.9.2020.
EXHIBIT P4 TRUE COPY OF THE NOTIFICATION NO.CEE/4600/2019/KEAM-2020/TA4 DATED 30.9.2020 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE E-MAIL DATED 4.10.2020 SENT BY THE 3RD RESPONDENT TO THE PETITIONER.
EXHIBIT P6 TRUE COPY OF THE ORDER NO.KTU/A.173/2016 DATED 7/10/2020 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P7 TRUE COPY OF THE NOTIFICATIONS NO.CEE/4600/2019/KEAM-2020/TA4 DATED 7/10/2020 ISSUED BY THE 3RD RESPONDENT EXHIBIT P8 TRUE COPY OF LETTER NO.KTU/A/456/2015 DATED 14/10/2020 ISSUED BY THE 1ST RESPONDENT TO THE 3RD RESPONDENT. EXHIBIT P9 TRUE COPY OF THE WEB PAGE OF THE COLLEGE PORTAL OF THE 3RD RESPONDENT WITH THE DETAILS IN THE LINK PROVIDING THE LIST OF COURSES DENIED AFFILIATION. EXHIBIT P10 TRUE COPY OF THE ORDER IN SLP NO.11482/2020 OF THE HONOURABLE SUPREME COURT DATED 13/10/2020.
RESPONDENT'S/S EXHIBITS: NIL 18 WP(C).No.20753 OF 2020 & CON. CASES APPENDIX OF WP(C) 20959/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE APPROVAL DATED 15.06.2020 GRANTED BY THE AICTE FOR THE PETITIONER'S COLLEGE.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 08.09.2020 IN WA NO.1062/2020 OF THIS HON'BLE COURT.
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 15.09.2020 OF THE VICE CHANCELLOR OF THE 1ST RESPONDENT UNIVERSITY.
EXHIBIT P4 TRUE COPY OF THE COMMUNICATION DATED 17.09.2020 BY THE PETITIONER TO THE 3RD RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE EMAIL COMMUNICATIONS BETWEEN THE PETITIONER AND 3RD RESPONDENT DATED 04.10.2020 AND 03.10.2020 RESPECTIVELY.
EXHIBIT P6 TRUE COPY OF THE TIME SCHEDULE FOR THE FIRST PHASE OF CENTRALISED ALLOTMENT PROCESS PUBLISHED BY THE 3RD RESPONDENT. EXHIBIT P7 A TRUE COPY OF THE LETTER OF THE 1ST RESPONDENT DATED 14/10/2020 ALONG WITH ANNEXURE I. EXHIBIT P8 A TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP(C) NO.11482/2020 DATED 08/09/2020.
EXHIBIT P9 A TRUE COPY OF THE NOTICE FURNISHED BY THE 3RD RESPONDENT PURSUANT TO EXT.P7. RESPONDENT'S/S EXHIBITS: NIL 19 WP(C).No.20753 OF 2020 & CON. CASES APPENDIX OF WP(C) 20986/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE EXTENSION OF APPROVAL (EOA) DATED 15.6.2020 ISSUED BY THE 4TH RESPONDENT EXHIBIT P2 TRUE COPY OF THE ORDER DATED 10.7.2020 UO NO 979/2020/KTU ISSUED BY THE 2ND RESPONDENT EXHIBIT P3 TRUE COPY OF THE ORDER DATED 15.9.2020 U.O NO 1271/2020/KTU ISSUED BY THE 2ND RESPONDENT RESPONDENT'S/S EXHIBITS: NIL 20 WP(C).No.20753 OF 2020 & CON. CASES APPENDIX OF WP(C) 21343/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 15.06.2020 ISSUED BY THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION.
EXHIBIT P2 TRUE COPY OF THE LETTER DATED 17.06.2020 TO THE 3RD RESPONDENT.
EXHIBIT P3 COPY OF THE SCREEN SHOT SHOWING THE STATUS OF THE APPLICATION FOR AFFILIATION.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 14.08.2020 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 11.09.2020 IN W.P.(C)NO.18563/2020 OF THIS HON'BLE COURT.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 15.09.2020 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P7 COPY OF THE NOTIFICATION DATED 30.09.2020 WITH ANNEXURE ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE ORDER DATED 05.10.2020 IN WP(C)NO.20754/2020 OF THIS HON'BLE COURT.
EXHIBIT P9 TRUE COPY OF THE SEAT SHARE AGREEMENT DATED 05.10.2020 WITH THE GOVERNMENT AND MANAGEMENT ASSOCIATION.
RESPONDENT'S/S EXHIBITS: NIL 21 WP(C).No.20753 OF 2020 & CON. CASES APPENDIX OF WP(C) 21353/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE EXTENSION OF APPROVAL 2020-21 DATED 13.06.2020 ISSUED BY THE AICTE.
EXHIBIT P2 TRUE COPY OF THE PAYMENT TRANSACTION RECEIPT DATED 22.05.2020.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 10.06.2020 ISSUED BY 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE PROVISIONAL AFFILIATION ORDER DATED 30.06.2020 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE JUDGMENT IN WA NO.1073/2020 DATED 08.09.2020 OF THE HON'BLE HIGH COURT.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 15.09.2020 ISSUED BY 2ND RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE ORDER OF THE SUPREME COURT DATED 30.09.2020 IN SPECIAL LEAVE TO APPEAL NO.11448/2020.
EXHIBIT P8 TRUE COPY OF THE NOTIFICATION DATED 30.09.2020 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P9 TRUE COPY OF THE INTERIM ORDER IN WPC NO.20753/2020 DATED 05.10.2020. RESPONDENT'S/S EXHIBITS: NIL 22 WP(C).No.20753 OF 2020 & CON. CASES APPENDIX OF WP(C) 21973/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE EXTENSION OF APPROVAL(EoA) DATED 15.06.2020 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 10.07.20 U.O.NO.979/2020/KTU ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 15.09.20 U.O.NO.1271/2020/KTU ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 07.10.20 IN WPC NO.20986/20 OF THIS HONBLE COURT.
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED 13.10.20 IN SLP NO.11482/2020 OF THE HON'BLE SUPREME COURT.
EXHIBIT P6 TRUE COPY OF THE COMMUNICATION DATED 14.10.20 ISSUED BY THE 3RD RESPONDENT.
RESPONDENT'S/S EXHIBITS: NIL