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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Jarnail Singh vs . H.P. Gramin Bank on 26 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Jarnail Singh Vs. H.P. Gramin Bank Cr. Revision No. 633/2022 .

26.06.2023 Present: Mr. Kuldeep Singh Chandel, Advocate, for the petitioner.

Mr. Basant Pal Thakur, Advocate, for the respondent.

Cr. MP No. 1854/2023

No reply to the application is intended to be filed r to on behalf of the respondent.

In view of the averments made in the application, the same is allowed and two weeks' further time is granted to the applicant to comply with order dated 18.11.2022.

Application stands disposed of.

Cr. Revision No. 633/2022 As prayed, list for consideration on 14.07.2023.

( Sushil Kukreja ) Judge 26th June, 2023 (raman) ::: Downloaded on - 26/06/2023 20:35:22 :::CIS