Himachal Pradesh High Court
Jarnail Singh vs . H.P. Gramin Bank on 26 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Jarnail Singh Vs. H.P. Gramin Bank Cr. Revision No. 633/2022 .
26.06.2023 Present: Mr. Kuldeep Singh Chandel, Advocate, for the petitioner.
Mr. Basant Pal Thakur, Advocate, for the respondent.
Cr. MP No. 1854/2023No reply to the application is intended to be filed r to on behalf of the respondent.
In view of the averments made in the application, the same is allowed and two weeks' further time is granted to the applicant to comply with order dated 18.11.2022.
Application stands disposed of.
Cr. Revision No. 633/2022 As prayed, list for consideration on 14.07.2023.
( Sushil Kukreja ) Judge 26th June, 2023 (raman) ::: Downloaded on - 26/06/2023 20:35:22 :::CIS