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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(3) in The Goa, Daman and Diu School Education Act, 1984

(3)Save as otherwise provided in sub-section (2), the students of every recognized school shall be -
(a)prepared for, and presented to, such public examination as may be held by the Directorate or any other officer or authority specified by the Administrator, or
(b)subjected to such internal evaluation or assessment as may be prescribed.