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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(3)(a) in The Goa, Daman and Diu School Education Act, 1984

(a)prepared for, and presented to, such public examination as may be held by the Directorate or any other officer or authority specified by the Administrator, or