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[Cites 0, Cited by 0] [Section 315] [Entire Act]

State of West Bengal - Subsection

Section 315(a) in The West Bengal Motor Vehicles Rules, 1989

(a)the driver of the first two motor cabs on the stand shall stay besides their cabs, and shall be ready to be hired at once by any person and all motor cabs on the stand shall move up as soon there occurs a vacant space in front;