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State of West Bengal - Section

Section 315 in The West Bengal Motor Vehicles Rules, 1989

315. Motor cab stands.

- The drivers at motor cab stands shall observe the following rules, namely, -
(a)the driver of the first two motor cabs on the stand shall stay besides their cabs, and shall be ready to be hired at once by any person and all motor cabs on the stand shall move up as soon there occurs a vacant space in front;
(b)every motor cab on the stand shall be kept as near as possible to the kerb or near side of the stand. No motor cab shall be kept at the stand at a greater distance than 31 centimetres from the motor cab next in front or remain with its front wheels of the straight or at an angle to the sides of the stand;
(c)no motor cab engaged for some future time shall remain at the stand, unless the driver is willing to accept any intermediate hiring that may be offered;
(d)no disabled motor cab shall remain on the stand.