Goodwin vs The State Of Madhya Pradesh Revenue ... on 20 February, 2024

[Cites 9, Cited by 0]

Madhya Pradesh High Court

Goodwin vs The State Of Madhya Pradesh Revenue ... on 20 February, 2024

Bench: Vivek Rusia

-1-

IN THE HIGH COURT OF MADHYA PRADESH
AT I N D O R E
BEFORE
HON'BLE SHRI JUSTICE VIVEK RUSIA
ON THE 20th OF FEBRUARY, 2024
WRIT PETITION No. 25978 of 2022

BETWEEN:-
GOODWIN S/O JOSEPH MC DONALD, AGED ABOUT 50 YEARS,
OCCUPATION: DEACON BUNGALOW NO. 1 MISSION HOSPITAL
COMPOUND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
TEHSILDAR TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 25979 of 2022

BETWEEN:-
EILENE W/O LATE SURENDRA MASIH, AGED ABOUT 72 YEARS,
OCCUPATION: HOUSEWIFE MISSION HOSPITAL COMPOUND SAILANA

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-2-

BUS STAND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. THE TEHSILDAR TEHSIL AND DISTT. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9, BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 25984 of 2022

BETWEEN:-
DR. MRS. EARNESTINA W/O SURESH NAKU, AGED ABOUT 80 YEARS,
OCCUPATION: DOCTOR 89 MISSION HOSPITAL COMPOUND SAILANA
BUS STAND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR RATLAM (MADHYA PRADESH)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-3-

MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. TEHSILDAR TEHSILDAR RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 25988 of 2022

BETWEEN:-
MARIAM D/O SIMON BIRYA, AGED ABOUT 74 YEARS, OCCUPATION:
RETIRED MISSION HOSPITAL COMPOUND SAILANA BUS STAND,
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH THROUGH PRINCIPAL
1. SECRETARY TO GOVT. OF M.P. MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
TEHSILDAR TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-4-

WRIT PETITION No. 25990 of 2022

BETWEEN:-
ALBERT S/O BODRIYA JARMAYA, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED MISSION HOSPITAL COMPOUND, SAILANA
BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH THROUGH PRINCIPAL
1. SECRETARY OF GOVT. OF M.P. MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. COLLECTOR COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
TEHSILDAR TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 25991 of 2022

BETWEEN:-
SHANTA W/O LATE JAGDISH ASNA, AGED ABOUT 77 YEARS,
OCCUPATION: TEACHER MISSION HOSPITAL COMPOUND SAILANA
BUS STAND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-5-

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. TEHSILDAR TEHSILDAR RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 25992 of 2022

BETWEEN:-
DILIP S/O BHARTIYA PARMAR, AGED ABOUT 68 YEARS, OCCUPATION:
RETIRED 83, MISSION HOSPITAL COMPOUND, SAILANA BUS STAND,
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH THROUGH PRINCIPAL
1. SECRETARY MANTRALAYA, VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
2. COLLECTOR COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
TEHSILDAR TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
5. THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-6-

MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 25993 of 2022

BETWEEN:-
KIRAN W/O FRANKLIN JOSEPH, AGED ABOUT 62 YEARS, OCCUPATION:
TEACHER 79 MISSION HOSPITAL COMPOUND SAILANA BUST STAND
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

WRIT PETITION No. 25999 of 2022

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-7-

BETWEEN:-
JOYS W/O LATE PREMCHAND MASIH, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED 53/3, MISSION HOSPITAL COMPOUND,
SAILANA BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA, VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COLLECTOR COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. TEHSILDAR TEHSILDAR RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26000 of 2022

BETWEEN:-
SUJATA W/O HEMANT CHRISTY, AGED ABOUT 58 YEARS, OCCUPATION:
TEACHER 49/2, MISSION HOSPITAL COMPOUND, SAILANA BUS STAND,
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA, VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-8-

2. COLLECTOR COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. TEHSILDAR RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26004 of 2022

BETWEEN:-
VIJAY S/O RUPSINGH WILLIAM, AGED ABOUT 56 YEARS, OCCUPATION:
RETIRED 41, MISSION HOSPITAL COMPOUND, SAILANA BUS STAND,
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-9-

STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26006 of 2022

BETWEEN:-
RAMESH S/O MANGILAL MASIH, AGED ABOUT 59 YEARS,
OCCUPATION: SERVICE MISSION HOSPITAL COMPOUND, SAILANA BUS
STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA, VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. THE COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. THE TEHSILDAR TEHSIL AND DISTT. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9, BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26009 of 2022

BETWEEN:-
JANET W/O LATE REV. KISHORE MASIH, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED MISSION HOSPITAL COMPOUND, SAILANA
BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-10-

THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COLLECTOR COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. TEHSILDAR TEHSILDAR RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26029 of 2022

BETWEEN:-
SMT. JOSHIBALA W/O HARMAN, AGED ABOUT 67 YEARS, OCCUPATION:
RETIRED MISSION HOSPITAL COMPOUND SAILANA BUS STAND
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. TEHSILDAR TEHSILDAR RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-11-

DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26031 of 2022

BETWEEN:-
NALINI W/O LATE ANIL SOLOMON, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED MISSION HOSPITAL COMPOUND SAILANA BUS
STAND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR COLLETOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. TEHSILDAR TEHSILDAR RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26032 of 2022

BETWEEN:-
MEREE W/O EREEK, AGED ABOUT 79 YEARS, OCCUPATION: RETIRED
40/1, MISSION HOSPITAL COMPOUND SAILANA BUS STAND RATLAM
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-12-

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. TEHSILDAR RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26033 of 2022

BETWEEN:-
AMIT S/O KAILASH KHIMLA, AGED ABOUT 42 YEARS, OCCUPATION:
SERVICE MISSION HOSPITAL COMPOUND, SAILANA BUS STAND,
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-13-

CHURCH OF NORTH INDIA, DIOCES OF BHOPAL BISHOP R/O 9,
6.
BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26034 of 2022

BETWEEN:-
JOHN S/O ISAAC KHIMLA, AGED ABOUT 69 YEARS, OCCUPATION:
SERVICE MISSION HOSPITAL COMPOUND SAILANA BUS STAND
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
4. TEHSILDAR TEHSILDAR RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26036 of 2022

BETWEEN:-
DAYARAM S/O SAJJANLAL GHOSRE, AGED ABOUT 58 YEARS,
OCCUPATION: SERVICE 85, MISSION HOSPITAL COMPOUND, SAILANA

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-14-

BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COLLECTOR DISTT. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM COMMISSIONER DISTT.
3.
RATLAM (MADHYA PRADESH)
4. TEHSILDAR DIST. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION MANAGER R/O
5.
16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL BISHOP R/O 9,
6.
BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26037 of 2022

BETWEEN:-
BABITA W/O LATE RAJESH MASIH, AGED ABOUT 50 YEARS,
OCCUPATION: SERVICE 41/2 MISSION HOSPITAL COMPOUND SAILANA
BUS STAND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT REVENE
1. DEPARTMENT MANTRALAYA VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
2. COLLECTOR DISTT. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM COMMISSIONER RATLAM
3.
(MADHYA PRADESH)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-15-

4. TEHSILDAR DISTT. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION MANAGER R/O
5.
16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL BISHOP R/O 9,
6.
BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26039 of 2022

BETWEEN:-
MARIAM W/O PUNIYA DHULIYA, AGED ABOUT 78 YEARS,
OCCUPATION: RETIRED 42/1, MISSION HOSPITAL COMPOUND SAILANA
BUS STAND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR DISTT. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM COMMISSIONER RATLAM
3.
(MADHYA PRADESH)
4. TEHSILDAR DIST. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION MANAGER R/O
5.
16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL BISHOP R/O 9,
6.
BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26040 of 2022

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-16-

BETWEEN:-
VIVEK S/O VINAY KUMAR MASIH, AGED ABOUT 52 YEARS,
OCCUPATION: DRIVER MISSION HOSPITAL COMPOUND, SAILANA BUS
STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. THE COLLECTOR. DISTRICT RATLAM. (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER DISTRICT RATLAM. (MADHYA PRADESH)
THE TEHSILDAR, TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER ADD. 16 PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6. BISHOP ADD. 09, BOUNDARY ROAD, DISTRICT INDORE (MADHYA
PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26041 of 2022

BETWEEN:-
SHIROLINA W/O LATE SHUSHIL STEPHEN, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED MISSION HOSPITAL COMPOUND, SAILANA
BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-17-

2. THE COLLECTOR DISTRICT RATLAM. . (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER DISTRICT RATLAM. (MADHYA PRADESH)
THE TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER ADD. 16 PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6. BISHOP ADD. 09, BOUNDARY ROAD, DISTRICT INDORE (MADHYA
PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26042 of 2022

BETWEEN:-
MEENAKSHI D/O ALFRED DAVID, AGED ABOUT 54 YEARS,
OCCUPATION: SERVICE 93, MISSION HOSPITAL COMPOUND SAILANA
BUS STAND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR DISTT. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM COMMISSIONER RATLAM
3.
(MADHYA PRADESH)
4. TEHSILDAR DISTT. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION MANAGER R/O
5.
16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL BISHOP R/O 9,
6.
BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-18-

DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26044 of 2022

BETWEEN:-
DANIEL S/O PIDDU, AGED ABOUT 61 YEARS, OCCUPATION: SERVICE 45,
MISSION HOSPITAL COMPOUND, SAILANA BUS STAND, RATLAM
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. THE COLLECTOR DISTRICT RATLAM. (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER DISTRICT RATLAM. (MADHYA PRADESH)
THE TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6. BISHOP 09, BOUNDARY ROAD, DISTRICT INDORE (MADHYA
PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26045 of 2022

BETWEEN:-
MANOJ KHODE S/O LATE RAMCHANDRA CHANDU, AGED ABOUT 40
YEARS, OCCUPATION: UNEMPLOYED MISSION HOSPITAL COMPOUND
SAILANA BUS STAND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-19-

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR DISTT. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM COMMISSIONER DISTT.
3.
RATLAM (MADHYA PRADESH)
4. TEHSILDAR DISTT. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION MANAGER R/O
5.
16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL BISHOP R/O 9,
6.
BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26046 of 2022

BETWEEN:-
SHIRLEY D/O NAPHTALI, AGED ABOUT 78 YEARS, OCCUPATION:
RETIRED 46, MISSION HOSPITAL COMPOUND, SAILANA BUS STAND,
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COLLECTOR DISTT. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM COMMISSIONER DISTT.
3.
RATLAM (MADHYA PRADESH)
4. TEHSILDAR DISTT. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION MANAGER R/O
5.
16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL BISHOP R/O 9,
6.
BOUNDARY ROAD INDORE (MADHYA PRADESH)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-20-

.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26271 of 2022

BETWEEN:-
SMT. ARCHANA SINGH W/O RAJENDRA SINGH MASIH, AGED ABOUT 57
YEARS, OCCUPATION: NIL H.NO.54, MISSION HOSPITAL COMPOUND,
SAILANA BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA, VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COLLECTOR DISTT. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM COMMISSIONER RATLAM
3.
(MADHYA PRADESH)
4. TEHSILDAR DISTT. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION MANAGER R/O
5.
16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH BISHOP
6.
R/O 9, BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26274 of 2022

BETWEEN:-
SMT. SHALINI W/O RAJNEESH JOSAF, AGED ABOUT 54 YEARS,
OCCUPATION: SERVICE H. NO. 48 MISSION HOSPITAL COMPOUND
SAILANA BUS STAND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-21-

ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. COLLECTOR DISTT. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLM COMMISSIONER RATLAM
3.
(MADHYA PRADESH)
4. TEHSILDAR DISTT. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION MANAGER R/O
5.
16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH BISHOP
6.
R/O 9, BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26275 of 2022

BETWEEN:-
SMT. FRIDLEENA W/O SHARAD KUMAR, AGED ABOUT 46 YEARS,
OCCUPATION: SERVICE H.NO.93, MISSION HOSPITAL COMPOUND,
SAILANA BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-22-

CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH BISHOP
6.
R/O 9, BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26278 of 2022

BETWEEN:-
SMT. ASHA W/O AMUS KUMAR MASHI, AGED ABOUT 70 YEARS,
OCCUPATION: RETIRED H.NO.341, MISSION HOSPITAL COMPOUND,
SAILANA BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1.
MANTRALAYA VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. THE COLLECTOR DISTRICT RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RALAM THROUGH ITS
3.
COMMISSIONER DISTRICT RATLAM. (MADHYA PRADESH)
4. TEHSILDAR TEHSIL AND DISTRICT RATLAM. (MADHYA PRADESH)
THE CHURCH OF NORHT INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER R/O 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6. BISHOP 09, BOUNDARY ROAD, DISTRICT INDORE. (MADHYA
PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 26285 of 2022

BETWEEN:-
SMT. PADMAWATI W/O LATE YASHWANT JANAR, AGED ABOUT 75
YEARS, OCCUPATION: RETIRED H. NO. 341 MISSION HOSPITAL

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-23-

COMPOUND SAILANA BUS STAND RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR DISTT. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM COMMISSIONER RATLAM
3.
(MADHYA PRADESH)
4. TEHSILDAR DIST. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION MANAGER R/O
5.
16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH BISHOP
6.
R/O 9, BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 27590 of 2022

BETWEEN:-
MANJI S/O JOKHA, AGED ABOUT 59 YEARS, OCCUPATION: SERVICE
87/1, MISSION, HOSPITAL COMPOUND, SAILANA BUS STAND, DISTRICT
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. THROUGH PRINCIPAL SECRETARY MANTRALAYA, VALLABH
BHAWAN DISTRICT BHOPAL. (MADHYA PRADESH)
2. THE COLLECTOR DISTT. RATLAM (MP) (MADHYA PRADESH)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-24-

MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER DISTT. RATLAM MP (MADHYA PRADESH)
THE TEHSILDAR TEHSIL AND DISTT RATLAM, MP (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16 PANDIT PANT MARG, NEW DELHI, (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6. BISHOP 09, BOUNDARY ROAD, DISTRICT INDORE. (MADHYA
PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 27737 of 2022

BETWEEN:-
ALEXANDER S/O PREMDAS RATNAKAR, AGED ABOUT 69 YEARS,
OCCUPATION: SERVICE 72, MISSION HOSPITAL COMPOUND SAILANA
BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH THROUGH PRINCIPAL
1. SECRETARY TO GOVT. OF M.P. MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. THE COLLECTOR DIST- RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3. COMMISSIONER THE STATE OF MADHYA PRADESH DIST-
RATLAM,M.P. (MADHYA PRADESH)
THE TEHSILDAR THE STATE OF MADHYA PRADESH TEHSIL AND
4.
DIST- RATLAM, M.P. (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER R/O 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6. BISHOP 09, BOUNDARY ROAD, DISTRICT INDORE. M.P. (MADHYA
PRADESH)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-25-

.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4372 of 2023

BETWEEN:-
DEEPAK S/O HEMRAJ MAIDA, AGED ABOUT 37 YEARS, OCCUPATION:
LABOUR MISSION HOSPITAL COMPOUND, SAILANA BUS STAND,
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA, VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. THE COLLECTOR DIST. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
3.
RATLAM (MADHYA PRADESH)
4. THE TEHSILDAR TEH. AND DIST. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH IT
6.
BISHOP 9, BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4374 of 2023

BETWEEN:-
JAGRAM S/O SAJJAN LAL GHOSRE, AGED ABOUT 54 YEARS,
OCCUPATION: LABOUR H. NO. 85, MISSION HOSPITAL COMPOUND,
SAILANA BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-26-

(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA, VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. THE COLLECTOR DIST. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION THROUGH ITS COMMISIONER RATLAM,
3.
DIST. RATLAM (MADHYA PRADESH)
4. THE TEHSILDAR TEH. AND DIST. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9, BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4380 of 2023

BETWEEN:-
BHUR JI S/O POONAM MAIDA, AGED ABOUT 60 YEARS, OCCUPATION:
CHOKIDAR 40/2, MISSION HOSPITAL COMPOUND, SAILANA BUS STAND,
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-27-

MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9, BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4383 of 2023

BETWEEN:-
AVERIL STEPHEN D/O STEPHEN HAIDER ALI, AGED ABOUT 59 YEARS,
OCCUPATION: SERVICE MISSION HOSPITAL COMPOUND, SAILANA BUS
STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA, VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. THE COLLECTOR DIST. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
THE TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16,PANDIT PANT MARG NEW DELHI, (DELHI)
THE CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THRUGH ITS
6.
BISHOP 9, BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4391 of 2023

BETWEEN:-

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-28-

ARUN KUMAR S/O MANBHAWAN JI, AGED ABOUT 59 YEARS,
OCCUPATION: SERVICE MISSION HOSPITAL COMPOUND, SAILANA BUS
STAND DISTRICT RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. THROUGH PRINCIPAL SECRETARY MANTRALAYA, VALLABH
BHAWAN, DISTRICT BHOPAL. (MADHYA PRADESH)
2. THE COLLECTOR DIST. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
3.
RATLAM (MADHYA PRADESH)
4. THE TEHSILDAR TEH. AND DIST. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9, BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4397 of 2023

BETWEEN:-
MRS. MARGRET W/O YOEL, AGED ABOUT 45 YEARS, OCCUPATION:
LABOUR 787, MISSION HOSPITAL COMPOUND, SAILANA BUS STAND,
RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA, VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-29-

2. THE COLLECTOR DIST. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
3.
RATLAM (MADHYA PRADESH)
4. THE TEHSILDAR TEH. AND DIST. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES THROUGH ITS BISHOP 9,
6.
BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4403 of 2023

BETWEEN:-
RAJESH KATARA S/O VINJA KATARA, AGED ABOUT 49 YEARS,
OCCUPATION: SERVICE H. NO. 1, MISSION HOSPITAL COMPOUND,
SAILANA BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA, VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
TEHSILDAR TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9, BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-30-

STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4405 of 2023

BETWEEN:-
JYOTI ARTHER MAGAN W/O ARTHER MAGAON JI, AGED ABOUT 65
YEARS, OCCUPATION: SERVICE 77 MISSION HOSPITAL COMPOUND,
SAILANA BUS STAND, DISTRICT RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. THROUGH PRINCIPAL SECRETARY MANTRALAYA, VALLABH
BHAWAN, DISTRICT BHOPAL. (MADHYA PRADESH)
2. THE COLLECTOR DIST. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM, (MADHYA PRADESH)
THE TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9, BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4410 of 2023

BETWEEN:-
MANOHAR KHIMLA S/O ISAAC KHIMLA, AGED ABOUT 78 YEARS,
OCCUPATION: RETIRED 12/35 MISSION HOSPITAL COMPOUND
SAILANA BUS STAND, DISTRICT RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-31-

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. THROUGH PRINCIPAL SECRETARY MANTRALAYA, VALLABH
BHAWAN, DISTRICT BHOPAL. (MADHYA PRADESH)
2. THE COLLECTOR DIST. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER RATLAM (MADHYA PRADESH)
THE TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI , (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6. BISHOP 9, BOUNDARY ROAD, INDORE , INDORE , (MADHYA
PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4423 of 2023

BETWEEN:-
HITESH MASIH S/O HERISAN MASIH, AGED ABOUT 43 YEARS,
OCCUPATION: SERVICE MISSION HOSPITAL COMPOUND, SAILANA BUS
STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA, VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. COLLECTOR COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THR ITS COMMISSIONER
3.
RATLAM (MADHYA PRADESH)
4. TEHSILDAR TEHSILDAR RATLAM (MADHYA PRADESH)
5. THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-32-

MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9 BOUNDARY ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4429 of 2023

BETWEEN:-
MRS. CHAMELI W/O YOHAN, AGED ABOUT 88 YEARS, OCCUPATION:
RETIRED H. NO. 41/1, MISSION HOSPITAL COMPOUND, SAILANA BUS
STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHOK KUMAR SETHI, LEARNED SENIOR ADVOCATE
ALONGWITH SHRI HARISH JOSHI, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. PRINCIPAL SECRETARY MANTRALAYA, VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. THE COLLECTOR RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION OF RATLAM THROUGH ITS
3.
COMMISSIONER (MADHYA PRADESH)
THE TEHSILDAR TEHSIL AND DISTRICT RATLAM (MADHYA
4.
PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6. BISHOP THE STATE OF MADHYA PRADESH 9, BOUNDARY ROAD,
INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4431 of 2023

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-33-

BETWEEN:-
CHURCH OF INDIA THROUGH DR. ANIL SAMUEL S/O SURESH KUMAR,
AGED ABOUT 51 YEARS, OCCUPATION: DOCTOR BAZAR FALIYA
AMKHUT DISTRICT ALIRAJPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI GOURAV SHRIVASTAVA, ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT
1. THROUGH PRINCIPAL SECRETARY VALLABH BHAWAN, DISTRICT
BHOPAL. (MADHYA PRADESH)
DISTRICT COLLECTOR RATLAM OFFICE OF DISTRICT COLLECTOR
2.
(MADHYA PRADESH)
SUB DIVISIONAL OFFICER REVENUE DEPARTMENT OFFICE OF
3.
DISTRICT COLLECTOR RATLAM (MADHYA PRADESH)
4. TEHSILDAR TEHSILDAR RATLAM RATLAM (MADHYA PRADESH)
RATLAM MUNICIPAL CORPORATION THROUGH COMMISSIONER
5. OFFICE OF COMMISSIONER MUNICIPAL CORPORATION, RATLAM
(MADHYA PRADESH)
.....RESPONDENTS
(STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 4509 of 2023

BETWEEN:-
URMILA W/O ANIL MASIH, AGED ABOUT 61 YEARS, OCCUPATION:
SERVICE 43, MISSION HOSPITAL COMPOUND, SAILANA BUS STAND,
RATLAM (MADHYA PRADESH)
.....PETITIONER
(STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
1. REVENUE DEPARTMENT MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. THE COLLECTOR DIST. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
3.
RATLAM, DIST. RATLAM (MADHYA PRADESH)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-34-

4. THE TEHSILDAR TEH. AND DIST. RATLAM (MADHYA PRADESH)
THE CHURCH OF NORTH INDIA TRUST ASSOCIATION THROUGH
5.
MANAGER 16, PANDIT PANT MARG, NEW DELHI , (DELHI)
CHURCH OF NORTH INDIA, DIOCES OF BHOPAL THROUGH ITS
6.
BISHOP 9, BOUNDARY ROAD, INDORE (MADHYA PRADESH)
.....RESPONDENTS
(RESPONDENT NO.5 & 6 BY SHRI ANSHUMAN SINGH, ALONGWITH MS.
DARSHANA BAGHEL, ADVOCATE.
STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)

WRIT PETITION No. 6849 of 2023

BETWEEN:-
MASIHI HIGHER SECONDARY SCHOOL RATLAM THROUGH ITS
PRINCIPAL MR. HEMANT WALTERS S/O MR. KENETH WALTERS,
1.
AGED ABOUT 59 YEARS, MISSION COMPOUND NEAR SAILANA BUS
STAND RATLAM (MADHYA PRADESH)
THE FIRST CHURCH, THROUGH ITS PRESBYTER IN CHARGE REV.
SAMSON DAS S/O SHRI ROBINSON DAS, AGED ABOUT 43 YEARS,
2.
MISSION COMPOUND, NEAR SAILANA BUS STAND, RATLAM
(MADHYA PRADESH)
GIRLS MISSION HOSTEL THROUGH ITS WARDEN MEENAKSHI
DAVID D/O ALFRED DAVID, AGED ABOUT 56 YEARS, MISSION
3.
COMPOUND, NEAR SAILANA BUS STAND, RATLAM (MADHYA
PRADESH)
THE BOYS MISION HOSTEL THROUGH ITS WARDEN ARUN KUMAR
4. S/O MANBHAVANJI, AGED ABOUT 61 YEARS, MISSION COMPOUND,
NEAR SAILANA BUS STAND, RATLAM (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ANSHUMAN SINGH, ALONGWITH MS. DARSHANA BAGHEL,
ADVOCATE.)

AND
THE STATE OF MADHYA PRADESH DEPARTMENT OF REVENUE
1.
PRINCIPAL SECRETARY NOT MENTION (MADHYA PRADESH)
2. THE COLLECTOR RATLAM, DIST. RATLAM (MADHYA PRADESH)
3. THE SDO RATLAM, DIST. RATLAM (MADHYA PRADESH)
MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
4.
RATLAM (MADHYA PRADESH)
5. THE TEHSILDAR RATLAM, DIST. RATLAM (MADHYA PRADESH)

Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 22-02-2024
10:39:41
-35-

.....RESPONDENTS
(STATE BY SHRI TARUN KUSHWAH, GOVERNMENT ADVOCATE.)
--------------------------------------------------------------------------------------------------------
This petition coming on for orders this day, the court passed the
following:

ORDER

The petitioners have filed these present petitions challenging the order dated 02.11.2022 passed by Tehsildar Ratlam in compliance of the direction given by this Court in Writ Petition No.23842 of 2022.

02. The land involved in these petitions is bearing survey No.87 area 2.60 hectare and survey No.88 area 3.290 hectare situated within the municipal limit of Ratlam commonly known as the property of United Church of Canada Mission. In the said property, mission had constructed a hospital, residential quarters for the staff, school and playground. All these petitioners are living in these quarters by virtue of their services in hospital and the school as well as tenants / licencees.

03. All of a sudden, one day the Tehsildar and Government Officers started demolishing the old structure which was in dilapidated condition in the said premises. Immediately, the Church of North India approached this Court by way of Writ Petition No.23842 of 2022 challenging the action of respondents in order to protect the property and constructions. The writ petition came to be disposed of vide order dated 17.10.2022 with liberty to the Church to submit a detailed and comprehensive representation along with the relevant records before the competent authority within period of 7 days from the date of production of certified copy of the order and if such representation is submitted along with the relevant record before the competent authority, the same shall be examined by the said authority after taking into consideration the records objectively and the said authority shall pass a reasoned and Signature Not Verified Signed by: DIVYANSH SHUKLA Signing time: 22-02-2024 10:39:41 -36- speaking order.

04. After the aforesaid order, the Church through authorized representative submitted a detailed representation alongwith the documents. Vide order dated 02.11.2022, the Tehsildar has held that the Church has failed to produce any title document hence, the lands bearing survey Nos.87 & 88 are Government land and has issued direction to vacate the land within ten days. The aforesaid order resulted in filing of these bunch of writ petitions before this court by the persons who are occupants in the residential houses constructed on these survey numbers as tenant of the Church. They approached this Court, inter alia, on the ground that the Tehsildar has no jurisdiction to decide the matter and the order has been passed without giving any opportunity of hearing hence, the same is liable to be set aside.

05. After notice, the respondents filed the reply by submitting that after the direction given by the High Court, the Tehsildar gave due opportunity of hearing to the Church and thereafter passed the impugned order hence, writ petitions be dismissed.

I have heard learned counsel for the parties.

06. The controversy began when a report was called from the Revenue Inspector and Patwari in respect of the status of the land bearing serial Nos.87 & 88 in occupation of Church of North India Trust. The said report was submitted to the effect that these properties are situated on survey Nos.87 & 88 which is a Government land in revenue record since 19.12.2012 and thereafter, demolition activities were started without initiating the proceeding under Section 248 of the M.P. Land Revenue Code, 1959 (for brevity "MPLRC"). Immediately, a writ petition was filed and matter was remanded back to the Tehsildar. However, in return the respondent stated that the proceedings were initiated under Section 248 of the MPLRC but in the impugned order, Signature Not Verified Signed by: DIVYANSH SHUKLA Signing time: 22-02-2024 10:39:41 -37- nothing has been mentioned. The Church is claiming title over the land bearing survey No.87 & 88 by virtue of transfer of land and by virtue of sale deed of some part of the land however, the Church has already filed a title Civil Suit No.152/B-121/2022-23 before the District Judge Ratlam alongwith an application under Order 39 Rule 1 & 2 of Civil Procedure Code, 1908. Vide order dated 13.02.2023, the said application has been dismissed against which M.A. No.1048 of 2023 is pending before this Court.

07. Undisputedly, the revenue authorities have no jurisdiction to enter into the arena of title, it is for the civil Court which is a Competent Court to decide the title. The above civil suit has already been filed in which the Church may establish the title of the land bearing survey No.87 & 88. It is not a case of the State that recently encroachment within couple of months has been made on the said land by way of construction. Admittedly, these petitioners are in living since last number of years, the proceedings were initiated against the Church not against these petitioners. Without dispossessing the petitioners the vacant possession of the said land cannot be handed over to Government.

08. The Apex Court in case of Jitendra Singh V/s State of M.P. [LiveLaw 2021 SC 430] has held as under:

6. Right from 1997, the law is very clear. In the case of Balwant Singh v. Daulat Singh (D) By Lrs., reported in (1997) 7 SCC 137, this Court had an occasion to consider the effect of mutation and it is observed and held that mutation of property in revenue records neither creates nor extinguishes title to the property nor has it any presumptive value on title. Such entries are relevant only for the purpose of collecting land revenue. Similar view has been expressed in the series of decisions thereafter.

6.1 In the case of Suraj Bhan v. Financial Commissioner, (2007) 6 SCC 186, it is observed and held by this Court that an entry in revenue records does not confer title on a person whose name appears in record-of-rights. Entries in the revenue records or jamabandi have only "fiscal purpose", i.e., payment of land revenue, and no ownership is conferred on the basis of such entries. It is Signature Not Verified Signed by: DIVYANSH SHUKLA Signing time: 22-02-2024 10:39:41 -38- further observed that so far as the title of the property is concerned, it can only be decided by a competent civil court. Similar view has been expressed in the cases of Suman Verma v. Union of India, (2004) 12 SCC 58; Faqruddin v. Tajuddin (2008) 8 SCC 12;

Rajinder Singh v. State of J&K, (2008) 9 SCC 368; Municipal Corporation, Aurangabad v. State of Maharashtra, (2015) 16 SCC 689; T. Ravi v. B. Chinna Narasimha, (2017) 7 SCC 342; Bhimabai Mahadeo Kambekar v. Arthur Import & Export Co., (2019) 3 SCC 191; Prahlad Pradhan v. Sonu Kumhar, (2019) 10 SCC 259; and Ajit Kaur v. Darshan Singh, (2019) 13 SCC 70.

7. In view of the above settled proposition of law laid down by this Court, it cannot be said that the High Court has committed any error in setting aside the order passed by the revenue authorities directing to mutate the name of the petitioner herein in the revenue records on the basis of the alleged will dated 20.05.1998 and relegating the petitioner to approach the appropriate court to crystalise his rights on the basis of the alleged will dated 20.05.1998. We are in complete agreement with the view taken by the High Court.

09. In view of the above, order dated 02.11.2022 passed by Tehsildar Ratlam is quashed. Let the civil Court decide the title between the parties. The State Government shall be at liberty to initiate eviction proceedings as per law after decision of the civil suit.

10. With the aforesaid, all the present Writ Petitions are allowed.

11. Let a photocopy of this order be kept in all the aforesaid connected matters.

(VIVEK RUSIA) JUDGE Divyansh Signature Not Verified Signed by: DIVYANSH SHUKLA Signing time: 22-02-2024 10:39:41

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