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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 41(4)(c) in Arunachal Pradesh Municipal Election Rules, 2011

(c)the serial number of the ballot box/ electronic voting machine (to be filled in at the end of the label on the outside of the ballot box/ electronic voting machine only) ; and