Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Karnataka - Section

Section 14 in The Karnataka Education Act, 1983

14. Responsibility of parent to cause his child to attend school.-

It shall be the duty of the parent of every child to cause the child to attend an approved school, unless there is a reasonable excuse for his nonattendance within the meaning of section 15.