Section 2(1)(vii) in Rajasthan Transparency in Public Procurement Rules, 2013

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State of Rajasthan - Subsection

Section 2(1)(vii) in Rajasthan Transparency in Public Procurement Rules, 2013

(vii)[ "State Level Empowered Committee (SLEC)" means the State Level Empowered Committee constituted by the State Government under the chairmanship of the Chief Secretary for consideration/ examination/ approval of the project, received under Swiss Challenge Method.] [Added by Rajasthan Notification No. G.S.R. 37, dated 5.6.2015 (w.e.f. 24.1.2013).]

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State of Rajasthan - Subsection

Section 2(1)(vii) in Rajasthan Transparency in Public Procurement Rules, 2013