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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(7)(i) in The Bangalore Metro Railway (General) Rules, 2011

(i)If the train is under Automatic Train Operation control, it shall arrive at the next station under automatic control and the train operator may be relieved at that station for medical attention.