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State of Punjab - Section

Section 17 in The Adesh University Act, 2012

17. The Academic Council.

(1)The Academic Council shall consist of the following members, namely:-
(a) the Vice-Chancellor ; .. Chairperson
(b) one eminent academician nominated by the StateGovernment as its representative ; and .. Member
(c) such other members as may be prescribed. .. Members
(2)The Academic Council shall be the main academic body of the University and it shall, subject to the provisions of this Act, the statutes, ordinances and regulations, coordinate and exercise general supervision over the academic policies of the University.
(3)The quorum for meeting of the Academic Council shall be such, as may be prescribed.