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[Section 17]
[Entire Act]
State of Punjab - Subsection
Section 17(1) in The Adesh University Act, 2012
| (a) | the Vice-Chancellor ; | .. | Chairperson |
| (b) | one eminent academician nominated by the StateGovernment as its representative ; and | .. | Member |
| (c) | such other members as may be prescribed. | .. | Members |