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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(3)(ii) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(ii)Upper Primary School:- School Management Committee- Elementary level(Class-I-VIII or Class-VI-VIII as the case may be).