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State of Uttarakhand - Section

Section 19 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

19. Composition and Functions of the School Management Committee constituted under section 21 of RTE Act.

(1)In accordance to the provision of section 21 of the Act, A School Management Committee shall be constituted in every school, other than an unaided school specified in the Act, under sub clause (iv) of clause (n) of section 2, comprising the elected members of the Local Authority, parents or guardian of the children studying in the school and teacher.
(2)The objectives of the constitution of School Management Committee shall be-
(a)To ensure the achievement of the objectives laid down by Right of Children to Free and Compulsory Education Act. 2009 for 6-14 years age group;
(b)To ensure the participation of parents and teachers in the School Management;
(c)To ensure the Community participation for the children's enrolment, retention and improvement of educational achievement level for the universalization of Elementary Education in accordance to the National Policy of Education;
(d)To ensure the proper utilization of funds and other facilities provided by the Government and other sources;
(e)To develop ownership and sensitization of the Community for the development of school.
(3)In accordance to the provision of section 21 of the Act, A School Management Committee shall be constituted in every Primary School, Upper Primary School, High School and Intermediate College (as the case may be), other than an unaided school specified in the Act, under sub-clause (iv) of clause (n) of section 2. The School Management Committee shall be constituted as below-
(i)Primary School:- School Management Committee- Primary level(Class-I to V).
(ii)Upper Primary School:- School Management Committee- Elementary level(Class-I-VIII or Class-VI-VIII as the case may be).
(iii)High School:-
(a)School Management Committee(Under RTE):- Elementary level (Class-I-VIII or Class-VI-VIII as the case may be);
(b)School Management Committee(Under RMSA):- Higher Secondary level(Class-IX-X) already constituted under RMSA.
(iv)Intermediate College:-
(a)School Management Committee(Under RTE):- Elementary level (Class-I-VIII or Class-VI-VIII as the case may be);
(b)School Management Committee(Under RMSA):- Secondary level(Class-IX-XII) constituted under RMSA.
Clarification:- A separate School Management Committee shall be constituted for each level of Elementary and Secondary for the schools mentioned under sub rule (3) (iii and iv).
(4)The two main bodies of the School Management Committee shall be as below-
(i)General body.
(ii)Executive Council.