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[Cites 0, Cited by 0] [Section 44(5)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(5)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)any school, hospital, dispensary, vaccination station, country, or other institutions maintained, by or under the control of, any Gram Panchayat and any records, registers or other documents kept in such institution;