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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(1)No weight other than a bullion weights shall be used in any transaction in bullion including; precious metals, pearls and ornaments and other articles made of gold or silver.