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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)Admission book showing the name and address of each member, the date of admission, the shares taken by him and the amount paid by him towards such shares and entrance fee paid and the amount of share capita 1 refunded to him, if any, together with the date of each such payment and refund.