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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in The Punjab State Legislature Members (Pension and Medical Facilities Regulation) Rules, 1984

(2)The pensioner drawing pension under these rules shall also furnish a certificate to the concerned Treasury Officer in Form II, whenever he claims payment of his pension and no payment shall be made if he fails to do so.