Section 6 in The Punjab State Legislature Members (Pension and Medical Facilities Regulation) Rules, 1984
6. Drawal of Pension.
(1)The pension under the Act shall be drawn by the Pensioner from the treasury in the manner in which a retired Class I Officer of the State Government draws his pension.(2)The pensioner drawing pension under these rules shall also furnish a certificate to the concerned Treasury Officer in Form II, whenever he claims payment of his pension and no payment shall be made if he fails to do so.
