Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975

(2)Every teacher of the University who, on the date of commencement of these Statutes, was serving on extension, beyond the age of superannuation specified in Statute 3, and such extension was granted before the date of such commencement, shall retire on the expiry of the period of extension in accordance with the provisions of the Statutes and Ordinances then in force, but he shall not be entitled to avail the new scale of pay.