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State of Madhya Pradesh - Section

Section 29 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

29. Powers and duties of Academic Council.

- The Academic Council,-
(a)shall, subject to the provisions of this Act and the Statutes, generally regulate and have the control of, and be responsible for, the maintenance of standard of teaching, research and examination of the Vishwa Vidyalaya and tor the requirements for obtaining degrees;
(b)shall advise the Board and other authorities of the Vishwa Vidyalaya on all academic matters;
(c)shall exercise such other powers and perform such other duties as may be conferred or imposed upon it by or under this Act.