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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Punjab - Subsection

Section 65(2) in The Punjab Town Improvement Trust Rules, 1939

(2)The pass book shall be in form No. 32 or in the Bank pass book form, as the case may be and no entry whatever shall on any account be made therein by any official of the Trust.Classification and Classified Abstract