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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of Bihar - Subsection

Section 214(1)(a) in The Bihar Municipal Act, 2007

(a)enter upon, and pass through, any land within or outside the municipal area, adjacent to, or in the vicinity of, such waterworks, in whomsoever such land may vest, and