Bombay High Court
The State Of Maharashtra vs Saquib Abdul Hamid Nachan And Ors on 24 September, 2019
Bench: B.P. Dharmadhikari, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPEAL NO. 1213 OF 2018
In
CR. APPEAL 648 OF 2016
Farhan Abdul Malik Khot ....Appellant
V/S
The State Of Maharashtra ....Respondent
WITH CR. APPEAL NO. 144 OF 2011 The State Of Maharashtra ....Appellant V/S Saquib Abdul Hamid Nachan ....Respondent WITH CR. APPEAL NO. 654 OF 2016 The State Of Maharashtra ....Appellant V/S Saquib Abdul Hamid Nachan And Ors ....Respondent WITH CR. APPEAL NO. 281 OF 2016 Ateef Nasir Mulla ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 303 OF 2016 Page 1/4 ::: Uploaded on - 24/09/2019 ::: Downloaded on - 25/09/2019 03:34:36 ::: Hasib Zubeir Mulla ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 341 OF 2016 Gulam Akbar Abdul Sattar Khotal ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 696 OF 2016 Wahid Abdul Jabbar Ansari ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 454 OF 2018 Muzammil Akhtar Abdul Rahim Ansari ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 335 OF 2016 Saquib Abdul Hamid Nachan ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 648 OF 2016 Page 2/4 ::: Uploaded on - 24/09/2019 ::: Downloaded on - 25/09/2019 03:34:36 ::: Farhan Abdul Malik Khot ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 2008 OF 2018 In CR. APPEAL 341 OF 2016 Gulam Akbar Abdul Sattar Khotal ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 979 OF 2019 In CR. APPEAL 303 OF 2016 Hasib Zubeir Mulla ....Appellant V/S The State Of Maharashtra ....Respondent WITH APPLN FOR LEAVE TO APPEAL(STATE) NO. 82 OF 2018 The State Of Maharashtra ....Appellant V/S Saquib Abdul Hamid Nachan And Ors. ....Respondent WITH CR. APPEAL NO. 647 OF 2019 Mohammed Kamil S/o. Mohammed Jamil ....Appellant Shaikh V/S Page 3/4 ::: Uploaded on - 24/09/2019 ::: Downloaded on - 25/09/2019 03:34:36 ::: The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1201 OF 2019 In CR. APPEAL 696 OF 2016 Wahid Abdul Jabbar Ansari ....Appellant V/S The State Of Maharashtra ....Respondent Adv. Aabad Ponda i/b Ashish Raghuvanshi For Appellant Adv. Isha Khandelwal h/f Wahab Khan in Apeal 696/2016 Adv. Tahera Qureshi in ALS 82/2016,Apeal 335/2016,Apeal 303/2016,Apeal 341/2016 Adv. Adeeba Khan h/f Sharif Shaikh in Apeal 654/2016 & Apeal 454/2018 Adv. Adeeba Khan h/f Mateen Shaikh in Apeal 647/2019 Shri J.P.Yagnik, APP for state CORAM : B.P. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 24th September, 2019 P.C. :
At the request of learned advocate for the petitioners / respondent / applicant , Stand over to 09/10/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 24/09/2019 ::: Downloaded on - 25/09/2019 03:34:36 :::