Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 272] [Entire Act] State of Assam - Subsection Section 272(a) in Gauhati Municipal Corporation Act, 1971 (a)Shall throw or place any rubbish, offensive mater or sewage on any street or in any place not provided or appointed for the purposes under the provisions of this Act; and
