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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(8) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(8)For outstanding work in creation of barrier free environment for persons with disabilities: - (a) One award each shall be given for the outstanding work in creation of barrier free environment to Government, Public Sector Undertaking and Private Sector Organizations. The employer has to provide barrier free access and working condition for the persons with disabilities in his working premises. The working place should have easy mobility, toilet facilities and directions in the sign language and other indicators, which facilitate easy movements and integrate the persons with disabilities in its overall working milieu.
(b)The applications shall be invited in the prescribed format attached at Annexure-H.